Section 3(1)(b) in Coal Blocks Allocation Rules, 2017

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)specify the manner of allocation through -

(i)auction; or

(ii)allotment to Government Company or corporation under clause (a) of the proviso to section 11A of the Act; or

(iii)allotment to a company or corporation under clause (b) of the proviso to section 11A of the Act;

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