Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 18 in Mizoram Drug (Controlled Substances) Act, 2016 18. Trial of Offences. (1)No Court inferior to the Court of Judicial magistrate of the First Class shall try offences under this Act.
