Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in Federal Court (Enlargement of Jurisdiction) Act, 1947

1. Short title and commencement.

(1)This Act may be called the Federal Court (Enlargement of Jurisdiction) Act, 1947.
(2)It shall come into force on the first day of February, 1948, which day is hereinafter referred to as " the appointed day".