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[Cites 0, Cited by 0] [Section 3B(3)] [Section 3B] [Entire Act]

Union of India - Subsection

Section 3B(3)(i) in Aircraft Rules, 1937

(i)in case of an order passed by the Director-General, the appeal shall lie to the Secretary to the Government of India in the Ministry dealing with the Civil Aviation matters and no further appeal shall lie against such order of the said Secretary.