Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(6) in The Rajasthan University of Health Sciences Act, 2005 (6)The Controller of Examinations shall neither be offered nor accept any remuneration for any work in the University except in accordance with an order of the State Government.
