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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Andhra Pradesh - Subsection

Section 70(1)(d) in Andhra Pradesh Co-Operative Societies Act, 1964

(d)any amount payable [x x x] [Omitted by Andhra Pradesh Act No. 14 of 1966.] towards fees under Section 58;