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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(4)(f) in Uttarakhand Fiscal Responsibility and Budget Management Act, 2005

(f)an evaluation as to how current policies of the State Government are in conformity with the fiscal management principles set out in section 4 and the fiscal objectives set out in the Medium Term Fiscal Policy.