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State of Punjab - Section

Section 4 in Punjab Water Supply and Sewerage Board (Conduct of Business) Rules 1980

4. Agenda.

- Not less than ten days before the date of a meeting, the Secretary shall under the direction of the Chairman, issue to every director an agenda specifying the item of business to be brought before the meeting;Provided that the Chairman may bring before the meeting any business, which is urgent with shorter notice or without placing the same on the agenda.