Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Dadra And Nagar Haveli - Subsection Section 27(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (3)Every Gram Panchayat shall have the powers to annul, revise or modify any decisions taken by any of its Committees.
