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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(4A) in The Rajasthan Excise Rules, 1956

(4A)A sum of Rs. 2500/- shall be charged from the commanding officer of the Armed Forces of the Union of India Stationed in Rajasthan and Commandant of the Border Security Force personnel for holding retail off licence.] [Inserted by Notification No. S.O. 254, dated 10.9.2007 (w.e.f. 31.1.1957).]