Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(6)] [Section 66] [Entire Act] State of Chattisgarh - Subsection Section 66(6)(iii) in The Chhattisgarh Co-operative Societies Rules, 1962 (iii)[ After the confirmation of any such sale, the Recovery Officer shall- [Substituted by notification No. F-5-10-77-1-XV, dated 26-7-78.]