Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2)(f) in The West Bengal Relief Undertakings (Special Provisions) Act, 1972

(f)the manner in which, and the extent to which the representatives of the workmen may be associated with, or may participate in the management of the relief undertaking.