Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35C(5)] [Section 35C] [Entire Act]

State of Haryana - Subsection

Section 35C(5)(a) in Haryana Panchayati Raj Election Rules, 1994

(a)in the case where such appointment is made not less than five days before the commencement of the poll, be given to the Returning Officer (Panchayat) ; and