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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(c) in The Hyderabad Court of Wards Act, 1350 F

(c)[an order of the Government] [Substituted by A.O., 1956.] is issued if the superintendence was imposed under clause (a) of subsection (1) of section 7;