Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 116] [Entire Act] NCT Delhi - Subsection Section 116(2) in The Delhi Municipal Corporation Act, 1957 (2)The Municipal Valuation Committee shall consist of-(a)a Chairperson, and(b)such other members, being not less than two and not more than six, as the Government may determine.
