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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)In consequence of the inability of the locomotive to take the whole train forward or due to an accident or any other reason, when a train stops in the block section and is unable to proceed further, the Loco pilot shall apprise the controller and the Station Master in advance on the approved means of communication.