Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(4) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

(4)The Nigam shall comply with such directions as the State Government may after perusal of the report of the auditor think fit to issue.