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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Punjab - Subsection

Section 200(2) in Punjab Jail Manual, 1996

(2)No subordinate officer shall at any time, while on duty, smoke or drink, or sing or talk loudly, or cook or eat his food, or in any way conduct himself in any unseemly or disorderly manner.Note. - All wrangling or disputes between jail officers and servants is prohibited. Any disagreements between subordinate officers, as to any matters connected with their duties, must be at once referred to the Deputy Superintendent.