Supreme Court - Daily Orders
Commissioner Of Customs Central Excise ... vs M/S. Deloitte Support Services India ... on 15 December, 2014
Bench: M.Y. Eqbal, Shiva Kirti Singh
ITEM NO.29 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO......./2014
CC No.20635/2014
(Arising out of impugned final judgment and order dated 01/04/2014
in CEA No.45/2014 passed by the High Court Of A.P. At Hyderabad)
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE &
SERVICE TAX, HYDERABAD -IV, HYDERABAD Petitioner(s)
VERSUS
M.S DELOITTE SUPPORT SERVICES INDIA PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 15/12/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Abhinav Mukerji, Adv.
For Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Civil Appeal No.10623 of 2013 (Arising out of SLP(C) No.36308 of 2013 @ SLP (Civil) No.…...... CC No.13065/2013) and connected matter.
Signature Not Verified
(SANJAY KUMAR-II) (INDU POKHRIYAL) Digitally signed by Sanjay Kumar Date: 2014.12.15 COURT MASTER COURT MASTER 16:48:55 IST Reason: