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Supreme Court - Daily Orders

Commissioner Of Customs Central Excise ... vs M/S. Deloitte Support Services India ... on 15 December, 2014

Bench: M.Y. Eqbal, Shiva Kirti Singh

     ITEM NO.29                               COURT NO.11                 SECTION III

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) NO......./2014
                                                        CC No.20635/2014

     (Arising out of impugned final judgment and order dated 01/04/2014
     in CEA No.45/2014 passed by the High Court Of A.P. At Hyderabad)

     COMMISSIONER OF CUSTOMS, CENTRAL EXCISE &
     SERVICE TAX, HYDERABAD -IV, HYDERABAD                                Petitioner(s)

                                                     VERSUS

     M.S DELOITTE SUPPORT SERVICES INDIA PVT. LTD.                        Respondent(s)

     (With appln. (s) for c/delay in filing SLP and office report)

     Date : 15/12/2014 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.Y. EQBAL
                             HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)                   Mr. Maninder Singh, ASG
                                         Mr. Abhinav Mukerji, Adv.
                                         For Mr. B. Krishna Prasad,Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with Civil Appeal No.10623 of 2013 (Arising out of SLP(C) No.36308 of 2013 @ SLP (Civil) No.…...... CC No.13065/2013) and connected matter.

Signature Not Verified

(SANJAY KUMAR-II) (INDU POKHRIYAL) Digitally signed by Sanjay Kumar Date: 2014.12.15 COURT MASTER COURT MASTER 16:48:55 IST Reason: