Section 1 in Maharashtra Legislature Members (Removal of Disqualifications) Act, 1956
1. Short title and commencement.
- [(1) This Act may be called the Maharashtra Legislature Members (Removal of Disqualifications) Act.] [Sub-section (1) was substituted by Maharashtra 15 of 1980, Schedule.](2)It shall be deemed to have come into force on the 1st day of November 1956.
