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[Cites 0, Cited by 0] [Section 7J] [Entire Act]

Madras Presidency - Subsection

Section 7J(5) in Madras Hindu Religious and Charitable Endowments Act, 1951

(5)The Secretary shall keep the minutes of the proceedings of each meeting in a book to be kept for the purpose which shall be signed by the President or the person presiding and the members present at such meeting.]