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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(2) in Bihar Lift Irrigation Rules, 1978

(2)No notice of demand other than the Parcha referred to in sub-rule (1) shall be issued during the currency of the lease. The facts of the Parcha having been issued shall be notified on the notice board of the office of the Lift Irrigation Ziladar.