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State of Madhya Pradesh - Section

Section 36 in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

36. Provisions not to apply to certain substances.

- The provisions of these rules shall not apply to the importation, exportation, transportation, possession or sale of codeine, dionin and their respective salts, unless the quantity involved in any transaction or possession at any one lime exceeds 450 grams.