Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 22 in Punjab Water Resources (Management and Regulation) Act, 2020 22. Power to carry out surveys etc. - The Authority may carry out or cause to be carried out surveys, investigations and research relating to conservation, usage and quality of water.
