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[Cites 0, Cited by 0] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(3) in The New Delhi Municipal Council Act, 1994

(3)The Chairperson may create any category B', or category C', or Category D' post and for a period not exceeding six months any category A' post:Provided that no such category A' post shall be beyond the said period without the previous approval of the Council.