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[Cites 0, Cited by 0] [Section 7(10)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(10)(a) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(a)The Director of Marketing may from time to time identify and notify the markets for conducting online trade through electronic platform and direct the market committee to provide infrastructure for conducting online trade within the stipulated time and the market committee shall provide the infrastructure within the stipulated time.