Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(18) in Uttaranchal University Act, 2012

(18)to do all such other acts or things whether incidental to the powers aforesaid or not, as may be necessary to further the objects of the University;