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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(g) in The M.P. State Road Transport Corporation Rules, 1962

(g)Statement of Investments of Depreciation Fund, Reserve and other Funds. - Showing the investments held at the beginning of the year, investment made during the year, investments sold or disposed of during the year and balance of investments held at the end of the year;