Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(g) in Jagat Guru Nanak Dev Punjab State Open University Act, 2019 (g)the conditions under which colleges, schools and centres may be admitted to the privileges of the University and the withdrawal of such privileges;
