Supreme Court - Daily Orders
A K S Rathore vs Nsic Ltd. on 14 December, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.53 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36386/2014
(Arising out of impugned final judgment and order dated 15/10/2014
in WPC No. 7455/2013 passed by the High Court Of Delhi At New
Delhi)
A K S RATHORE Petitioner(s)
VERSUS
NSIC LTD. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief and office report)
Date : 14/12/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
Mr. Rana Mukherjee, Sr.Adv. (Appearance slip
not given)
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s)
Ms. S. Janani,Adv.
Mr. Deepak Goel, Adv.
Mr. Sunando Raha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List this matter on a non miscellaneous day in the month of April, 2016.
[INDU POKHRIYAL] [SUKHBIR PAUL KAUR] COURT MASTER A.R.-CUM-P.S. Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2015.12.16 10:47:37 IST Reason: