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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(x) in The Punjab Village Common Lands (Regulation) Rules, 1964

(x)Brick kilns, extraction of shora sand stones, kankar, bajri, or other minerals defined in the Punjab Minor Mineral Concession Rules, 1964;