Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Punjab - Subsection Section 24(4) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012 (4)Tenure of the nominated member of the State Council other than ex-officio member shall be for a period of two years.
