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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(d) in The Merchant Shipping (Registration of Indian Ships) Rules, 1960

(d)[ Permission of the Director General of Shipping to register a ship if a ship is built in a shipyard other than Indian Shipyard."] [Substituted by G.S.R. 155, dated 20th February, 1997]