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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(r) in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

(r)the form of annual statement of accounts under sub-section (1), and the date before which the audited copy of the accounts together with the auditor’s report shall be furnished under sub-section (4) of section 27;