Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(2) in The Orissa Special Marriage Rules, 1955 (2)All registrations at the office shall be made on working days during office hours according as the office sits from 10.30 a.m. to 4.30 p.m. or 7 a.m. to 12.30 p.m. or otherwise.
