Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of West Bengal - Subsection Section 54(2) in The Bengal Agricultural Debtors Act, 1936 (2)No prosecution for any offence under this section may be commenced, except by, or with the permission of, the Collector.
