Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(2) in The Indian Forest (Punjab Amendment) Act, 1962 (2)in sub-section (3), after the word. "Orissa", the words "Patiala and East Punjab States Union" shall be inserted.
