Section 56(2)(b) in Andhra Pradesh Chit Funds Act, 1971

[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(2)(b) in Andhra Pradesh Chit Funds Act, 1971

(b)who contravenes any of the provisions of Section 8, sub-section (1), (2) and (6) of Section 12, Section 14, Section 15, Section 16, Section 18, Section 20, Section 21, Section 23, sub-section (4) of Section 25, Section 29, Section 35, Section 36, Section 37 and sub-section (4) of Section 51 ; or

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State of Andhra Pradesh - Subsection

Section 56(2)(b) in Andhra Pradesh Chit Funds Act, 1971