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[Cites 0, Cited by 0] [Section 21D(5)] [Section 21D] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21D(5)(b) in The U.P. Secondary Education Services Selection Board Act, 1982

(b)the words "Inspector", "Institution", "Management" and "teacher" shall have the meaning respectively assigned to them in the Uttar Pradesh High School and Intermediate College (Payment of Salaries of Teachers and Other Employees) Act, 1971;