Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Calcutta High Court

Kolkata vs M/S.Salasar Stock Broking Ltd on 10 August, 2016

Author: Arindam Sinha

Bench: Arindam Sinha

ORDER SHEET
                       GA NO.1929 OF 2016
                              WITH
                       ITAT NO.264 OF 2016
                 IN THE HIGH COURT AT CALCUTTA
                SPECIAL JURISDICTION(INCOME-TAX)
                          ORIGINAL SIDE


                         PRINCIPAL COMMISSIONER OF INCOME TAX-2,
                                                        KOLKATA
                                                          Versus
                                  M/S.SALASAR STOCK BROKING LTD.


  BEFORE:
  The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
   The Hon'ble JUSTICE ARINDAM SINHA
   Date : 10th August, 2016.


                                               MRS.SMITA DAS DE, ADVOCATE FOR APPELLANT
                       MR.SAURABH BAGARIA, MR.PRANAV SHARMA, ADVOCATES FOR RESPONDENT

The Court : By consent of the parties, let the matter appear in the list under the heading "For Judgment" on 24th August, 2016 (GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sb.