Calcutta High Court
Kolkata vs M/S.Salasar Stock Broking Ltd on 10 August, 2016
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
GA NO.1929 OF 2016
WITH
ITAT NO.264 OF 2016
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION(INCOME-TAX)
ORIGINAL SIDE
PRINCIPAL COMMISSIONER OF INCOME TAX-2,
KOLKATA
Versus
M/S.SALASAR STOCK BROKING LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA
Date : 10th August, 2016.
MRS.SMITA DAS DE, ADVOCATE FOR APPELLANT
MR.SAURABH BAGARIA, MR.PRANAV SHARMA, ADVOCATES FOR RESPONDENT
The Court : By consent of the parties, let the matter appear in the list under the heading "For Judgment" on 24th August, 2016 (GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sb.