Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(4)(c) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973 (c)take additional evidence or require such evidence to be taken by the authorised officer for the purpose of deciding the case finally.