Section 23 in Rules of the High Court of Judicature for Rajasthan, 1952
23. Judges to consider speedily papers circulated to them.
- When papers Eire circulated for opinion [x x x] [Omitted by No. 7/S.R.O. dated 20-12-1966; published in Rajasthan Gazette part IV-C, Ordinary, dated 12-1-67.] the Judges shall consider the same as speedily as possible, giving priority to such, as may have been marked urgent.
