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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(5)(iii) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(iii)construct a minimum of 10,000 squares meters of covered space for administrative purposes and for conducting academic programmes, if not already available;