Section 52(2)(e) in The U.P. Electricity Reforms Act, 1999

[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(2)(e) in The U.P. Electricity Reforms Act, 1999

(e)the particulars to be furnished, and the form and manner for furnishing information, particulars, documents, accounts and books by the persons involved in the generation, transmission, distribution, supply or use of electricity;

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State of Uttar Pradesh - Subsection

Section 52(2)(e) in The U.P. Electricity Reforms Act, 1999