Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 11 in Indian Administrative Service (Departmental Examination) Rules, 1962 11. Liability of officers of the [Civil Administrative Service] [Now Indian Administrative Service.]. - Every officer of the Indian Administrative Service is required to pass the Departmental Examination specified in rule 10 above.
