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[Cites 0, Cited by 0] [Section 31A(4)] [Section 31A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31A(4)(iv) in The U.P. Co-operative Societies Act, 1965

(iv)to endorse and transfer promissory notes, Government and other securities and to endorse, sign and negotiate cheques and other negotiable instruments on behalf of the society;