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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Bihar - Subsection

Section 57(10) in Patna University Act, 1976

(10)Notwithstanding anything to the contrary contained in this Act or Statutes, Rules or Regulations made thereunder promotion given on temporary basis to the post of Reader or Professor or Officer of the University shall not be vailed for a period exceeding six months unless recommended by[***] [Inserted by Act 18 of 1993.].]|}Enrolment and degrees