Delhi High Court - Orders
Cpl Rahul Kumar Santoshi vs Union Of India And Ors on 25 January, 2019
Author: S. Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
3&6
+ W.P.(C) 3637/2018 & CM 14443/2018
CPL RAHUL KUMAR SANTOSHI ..... Petitioner
Through: Mr Manoj Gupta, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Jasmeet Singh, CGSC for UOI.
+ W.P.(C) 8189/2018
CPL NAKUL CHANDRA BEHERA ..... Petitioner
Through: Mr Manoj Gupta, Advocate.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Dev P. Bhardwaj, CGSC for UOI
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 25.01.2019 Subject to the orders of the Hon‟ble Chief Justice, list these petitions along with W.P. (C) Nos. 6300/2018 and 868/2018 on 25th March, 2019.
S. MURALIDHAR, J.
SANJEEV NARULA, J.
JANUARY 25, 2019 rd