Madras High Court
Tamil Evangelical Lutheran Church vs The Revenue Divisional Officer on 5 February, 2026
Author: Abdul Quddhose
Bench: Abdul Quddhose
WP No. 27188 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 05-02-2026
CORAM
THE HONOURABLE MR JUSTICE ABDUL QUDDHOSE
WP No. 27188 of 2024
AND
WMP NO. 29688 OF 2024
Tamil Evangelical Lutheran Church,
Rep By Its Convener Property
Recovery Committee,
G.Victor Jesudoss,
Post Box No.86, Tranquebar House,
Trichirapalli 620 002.
Petitioner(s)
Vs
1.The Revenue Divisional Officer,
Coimbatore, Coimbatore District.
2.The Tahsildahar,
Coimbatore South,
Coimbatore District.
3.Kremmer Sandagren Foundation,
No.16, Bishop Tank Street,
Puthur, Trichy-620 017.
Respondent(s)
PRAYER:-Writ Petition filed under Article 226 of the Constitution of India,
praying for an issuance of Writ of Mandamus, directing the 1st respondent to
restore the patta No. 3755 with respect to the property comprised in Survey
Nos. 581, 582/1, 582/2 situated at Kurichi Village, Coimbatore Taluk,
Coimbatore District by considering my representation dated 23.07.2023.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/02/2026 01:39:43 pm )
WP No. 27188 of 2024
For Petitioner(s): M/s.B.Kavya
For Respondent(s): Mr.C.Jayaprakash
Government Advocate
For R1 And R2
ORDER
The learned counsel for the petitioner seeks permission of this Court to withdraw this writ petition. She has also made an endorsement to that effect in the Court bundle.
2. Accordingly, this writ petition is dismissed as withdrawn. No Costs.
Consequently, connected miscellaneous petition is closed.
05-02-2026 rst Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/02/2026 01:39:43 pm ) WP No. 27188 of 2024 To
1.The Revenue Divisional Officer, Coimbatore, Coimbatore District.
2.The Tahsildahar, Coimbatore South, Coimbatore District.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/02/2026 01:39:43 pm ) WP No. 27188 of 2024 ABDUL QUDDHOSE J.
rst WP No. 27188 of 2024 AND WMP NO. 29688 OF 2024 05-02-2026 https://www.mhc.tn.gov.in/judis ( Uploaded on: 06/02/2026 01:39:43 pm )