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State of Madhya Pradesh - Section

Section 73 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

73.

The scales of pay of the staff, in educational institution which are in respect of Government grant, shall not be less than those sanctioned for the corresponding staff in Government institution.In the case of educational institutions which are not aided, there shall be a scale of pay, the minimum of which shall not less than that in Government educational institutions.